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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(xxi) in The Darjeeling Gorkha Hill Council Act, 1988

(xxi)[ such other matters as the Government may, by notification in the Official Gazette, place under the control and administration of the General Council.] [Clauses (xx) and (xxi) inserted by W.B. Act 3 of 1994.]