Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(4) in The Burdwan University Act, 1981. (4)The University shall not exercise any power conferred by or under this Act in respect of any college situated in any area included within the limits of the Serampore subdivision of the district of Hooghly.
