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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1) in The Assam Fire Service Act, 1985

(1)The superintendence and control of the Force shall vest in the Director under the general control and supervision of the Inspector General of Police, Assam and shall be carried on by him in accordance with the provisions of this Act and of any rules made thereunder.