Supreme Court - Daily Orders
M/S Kumho Petrochemicals Co. Ltd vs The Union Of India on 7 November, 2014
Bench: Chief Justice, A.K. Sikri
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ITEM NOS.31+66 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27776/2014
(Arising out of impugned final judgment and order dated 11/07/2014
in WPC No. 1851/2014 passed by the High Court Of Delhi at N.
Delhi)
M/S KUMHO PETROCHEMICALS CO. LTD Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and interim relief)
I.A.Nos.2-9 (Appln.for intervention)
WITH SLP(C) No. 28170/2014
(With appln.(s) for permission to place addl. documents on record
and Interim Relief)
WITH SLP(C)NO.29364/2014
WITH SLP(C)...CC NO.17928/2014 (With appln.(s) for c/delay in
filing SLP and office report)
Date : 07/11/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. M. P. Devanath,Adv.
Mr.Vivek Sharma, Adv.
Mr.Atul Gupta, Adv.
For Respondent(s) Mr.Krishnan Venugopal, Sr.Adv.
Mr.Rajesh, Adv.
Mr.Pratyush Panjwani, Adv.
For Mr. E. C. Agrawala,Adv.
Signature Not Verified
Digitally signed by
Mr.Sanjay Sharwata, Adv.
Ramana Venkata Ganti
Date: 2014.11.07
16:20:15 IST
Mr.Ratish Kumar, Adv.
Reason:
Mr. M. P. Devanath,Adv.
Mr.Vivek Sharma, Adv.
Mr.Atul Gupta, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
SLP(C)No.27776/2014 & SLP(C)No.28170/2014:
Perused the letter dated 05.11.2014. At the request of learned counsel for the petitioner, call the matters after four weeks.
SLP(C)No.29364/2014 & SLP(C)....CC No.17928/2014:
List the matters next week, at the request of learned senior counsel for the petitioner(s).
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar