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Madhya Pradesh High Court

Siddharth Jain vs The State Of Madhya Pradesh on 7 December, 2021

Author: Sujoy Paul

Bench: Sujoy Paul

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Cr.A. No.1254/2012 (Siddharth Jain Vs. The State of Madhya Pradesh) -1- Indore, dated 07/12/2021 Shri Avinash Sirpurkar, learned senior counsel with Shri Manish Kumar Sharma, learned counsel for the appellant.

In view of the order of Hon'ble Supreme Court dated 18.11.2021 passed in SLP (Criminal) No.2855/2021, Registry is directed to list this matter for final hearing in the week commencing 03.01.2022.

In view of this, I.A. No.29180/2021 is disposed of.

       (Sujoy Paul)                                       (Anil Verma)
          Judge                                             Judge




      N.R.

Digitally signed
by NARENDRA
KUMAR RAIPURIA
Date: 2021.12.08
10:59:00 +05'30'