Madhya Pradesh High Court
Siddharth Jain vs The State Of Madhya Pradesh on 7 December, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Cr.A. No.1254/2012 (Siddharth Jain Vs. The State of Madhya Pradesh) -1- Indore, dated 07/12/2021 Shri Avinash Sirpurkar, learned senior counsel with Shri Manish Kumar Sharma, learned counsel for the appellant.
In view of the order of Hon'ble Supreme Court dated 18.11.2021 passed in SLP (Criminal) No.2855/2021, Registry is directed to list this matter for final hearing in the week commencing 03.01.2022.
In view of this, I.A. No.29180/2021 is disposed of.
(Sujoy Paul) (Anil Verma)
Judge Judge
N.R.
Digitally signed
by NARENDRA
KUMAR RAIPURIA
Date: 2021.12.08
10:59:00 +05'30'