Section 13A(5) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970
(5)The quorum for a meeting of the Credit Approval Committee shall be three members. (6)The meetings of the Credit Approval Committee shall be attended by the [Managing Director and Chief Executive Officer] [Substituted 'Chairman and Managing Director' by Notification No. S.O. 348(E), dated 4.2.2015, (w.e.f. 28.11.1970).], and one of the Executive Director.
