Madhya Pradesh High Court
Raghuveer Savita vs State Of M.P. on 4 May, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-625-2009 (RAGHUVEER SAVITA Vs STATE OF M.P. ) 17 Gwalior, Dated : 04-05-2018 Let the case be taken up alongwith Cr.Appeal No.713/2009 in the same head.
(SHEEL NAGU) (G.S. AHLUWALIA) sh JUDGE JUDGE e ad Pr Digitally signed by DHANANJAYA BUCHAKE Date: 2018.05.05 10:33:13 +05'30' Bu a hy ad M of rt ou C h ig H