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[Cites 0, Cited by 0] [Section 69(9)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(9)(b) in Rajasthan Factories Rules, 1951

(b)Records of dates on which lime-washing, colour-washing varnishing or painting is carried out shall be maintained in the prescribed register (Form No. 7).