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State of Himachal Pradesh - Section

Section 17 in Himachal Pradesh Prevention of Beggary Act, 1979

17. Operation of other laws Dot barred.

- Nothing in this Act shall be deemed to prevent any person from being prosecuted under any other law for any act or omission which constituted an offence under this Act or from being liable under such other law to higher punishment or penalty than that provided by these provisions.