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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(4)An employee who has passed an Examination prescribed for higher service while holding appointment in a lower service in accordance with item (iii) of Rule 8 will be exempted from appearing again for the same paper.Note.- Except those whose cases are covered under sub-rule (1) of this rule all other claiming exemption under sub-rules (2), (3) and (4) of this rule should apply to the appointing authority for exemption.