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State of Madhya Pradesh - Section

Section 11BB in The M.P. Moneylenders Act, 1934

11BB. [ Transfer of old records by Tahsildar to Registering Authority. [[Substituted by M.P. Act No. 13 of 2001 (w.e.f. 20-4-2001) Prior to substitution it read as under:

'11-BB. Transfer of old record by Sub-Registrar to Tahsildars.- All the record held by Sub-Registrar prior to 29th September, 1984 shall stand transferred to the Tahsildar.']]- All the records held by the Tahsildar prior to the commencement of the Madhya Pradesh Money-lenders (Amendment) Act, 2000 shall stand transferred to the Zila Panchayat.]