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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in The Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954

(b)prescribe the manner in which advertisements of articles or things referred to in clause (c) of section 14 may be sent confidentially.