Section 8(4) in Jammu and Kashmir Kahcharai Act, 1994
(4)The goats moving from place to place but not migrating from the territories of the State on one side of the Pir Panjal Mountain Range to such territories on the other shall, even if they take a route on the other side of the Pir Panjal Mountain Range, be liable to be charged 'B' rates, provided that the period of transit through such other side does not exceed 15 days.
