Bombay High Court
Diiarampal Satyapal Foods Ltd vs Parle Products Pvt. Ltd on 21 August, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 31556 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056
OF 2023
Diiarampal Satyapal Foods Ltd ....PETITIONER
V/S
Parle Products Pvt. Ltd ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 26691 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parleproducts Prvate Limited ....PETITIONER V/S Ds Innovative Products Llp ....RESPONDENT WITH COURT RECEIVER REPORT NO. 427 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parle Products Prvate Limited And Anr. ....PETITIONER V/S Ds Innovative Products Llp And Ors ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 21/08/2024 ::: Downloaded on - 22/08/2024 10:35:04 ::: INTERIM APPLICATION LODGING NO. 33190 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parle Products Private Limited ....PETITIONER V/S Ds Innovative Products Llp ....RESPONDENT Senior Counsel Virendra Tuljapurkar a/w Counsel Hiren Kamod, Counsel Lakshyaved R. Odhekar, Counsel Omkar N. Mhasde and Counsel Anees Patel for the Plaintiff.
Sr. Adv. Darius Khambata a/w. Adv. Deepak Dhingra, Adv.Rajuram Kuleriya, Adv. Samhita Choudhary i/b Rajuram Kuleriya for the Respondent No.2.
(Part Heard)(To be placed first at-12.30 pm) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 21st August, 2024 P.C. :
S. O. to 22/08/2024 ( at 12.30 pm).
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