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State of Uttar Pradesh - Section

Section 63 in The U.P. Habitual Offenders' Restriction Rules, 1957

63.

(1)The settlers shall be allowed to meet visitors at appointed hours and with the previous permission of the Manager.
(2)The Manager shall maintain a record of all such visits.
(3)The Manager may refuse permission to a visitor or to meet a settler if he is satisfied that the visit is not in the interest of the settler.