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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(b) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(b)The Director shall repay the balance in the account along with interest upto the month preceding the issue of payment authority after deducting withdrawal made during the year when an account is closed.