Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(3) in West Bengal Municipal (Building) Rules, 2007

(3)Notwithstanding the provisions of sub-rule (1) or sub-rule (2), in the case of any building referred to in rule 56.
(a)an independent bathroom may have a floor area of 1.45 metres;
(b)a combined bathroom and water closet may have a floor area of 2.0 sq. metres, with a minimum width of 1.1 metres.