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Union of India - Section

Section 6 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

6. Attendance in courses and trainings, etc.

- Every probationer shall attend the Parliament appraisal course conduct by the Bureau of Parliamentary Studies and Training (BPST), one week attachment with the reputed Non-governmental organization and such other training or courses as may be decided by Director, from time to time.