Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(v) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(v)Application for removal or addition of Authorised Verifiers shall be made by the Corporate Agent concerned through the Principal Officer;