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State of Tamilnadu - Section

Section 50 in The Bharathiar University Statutes

(50)to delegate any of its powers to the Vice-Chancellor or to: committee from among its own members or to a committed appointed in accordance with the statutes.Act S. 25 - (b) The Syndicate may consult the Standing Committee on Academic Affairs in respect of any academic matter, where it considers such consultation is necessary.