Supreme Court - Daily Orders
The Gem & Jewellery Export Promotion Cou vs State Of Maharashtra . on 25 July, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
1
OUT TODAY
ITEM NO.5 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 48484/2017 in Civil Appeal No(s). 1889/2015
THE GEM & JEWELLERY EXPORT PROMOTION COUNCIL Appellant(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR IA 48484/2017 APPLICATION FOR INJUNCTION)
Date : 25-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. Kunal Vajani,Adv.
Mr. Aman Raj Gandhi,Adv.
Mr. Shubham Kulshreshtha,Adv.
Mr. Abhirath Thakur,Adv.
Bindi Girish Dave, AOR
For Respondent(s) Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA 48484/2017 is filed by the applicant -appellant with the prayer as follows:
“a. pass an order of interim injunction restraining the Respondent No.3/ its agents/ servants/ officers/ employees from taking any coercive steps whatsoever in relation to, or interfering in any manner with, the conduct of the annual ILJS 2017 and ILJS Signature Signature Not Verified 2018; Digitally signed by DEEPAK MANSUKHANI Date: 2017.07.25 17:22:23 IST Reason: Signer card of Mr. Deepak Mansukhani is being b. pass an order directing Respondent No.4 to used by Mr. Om Parkash Sharma process the Appellant's application for NOC in respect of the IIJS 2017 and IIJS 2018. Once, made, without insisting on an NOC from Respondent No.3; and 2 c. pass such other and further order(s)/ direction(s) as may be deemed fit in the interest of justice, equity and fairplay.
Heard learned counsel for the applicant-appellant.
It is brought to our notice by learned counsel for the applicant-appellant that a similar application (I.A.No.12/2016) filed earlier in 2016 was allowed by an order of this Court dated
2.8.2016.
In the circumstances, there shall be an interim direction as prayed for in Prayer (a) and (b).
IA No.48484/2017 is disposed of accordingly.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS COURT MASTER