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State of Haryana - Section

Section 1064 in Punjab Jail Manual

1064. Disinfection of wards and latrines.

- After the room, hut or tent, in which a case of cholera has occurred has been vacated, the floor and walls in the vicinity of the spot occupied by the person attacked shall be disinfected with strong disinfectant; similar disinfection of the latrine used by the patient and any spot on which he may have vomited or passed excreta shall be carried out. Earthen vessels used by the patient shall be burned and destroyed. Iron utensils shall be fired.