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State of Tamilnadu - Section

Section 28 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

28. Power to remove difficulties.

- I. If any difficulty arises in giving effect to any of the provisions of the regulations, the Commission may, by general or special order, direct the licensee to do anything not being inconsistent with the provisions of the Act, which appears to it to be necessary or expedient for the purpose of removing the difficulties.II. The licensee may make an application to the Commission and seek suitable orders to remove any difficulty that may arise in implementation of these regulations.