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[Cites 0, Cited by 0] [Section 6] [Entire Act]

British India - Subsection

Section 6(d) in The Hackney- Carriage Act, 1879

(d)regulate the description of animals, harness and other things to be used with licensed carriages, and the condition in which such carriages, and the animals, harness and other things used therewith, shall be kept, and the lights (if any) to be carried after sun set and before sunrise;