Supreme Court - Daily Orders
Vishnuji P. Mishra vs The State Of Maharashtra on 22 July, 2019
Bench: Chief Justice, Deepak Gupta, Aniruddha Bose
ITEM NO.28 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 16650/2019
(Arising out of impugned final judgment and order dated 27-06-2019
in WP No. 4269/2018 passed by the High Court Of Judicature At
Bombay)
VISHNUJI P. MISHRA Petitioner
VERSUS
STATE OF MAHARASHTRA Respondent
(FOR ADMISSION and I.R. and IA No.103845/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 22-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner
Mr. Gopal Sankaranarayanan, Sr. Adv.
Ms. Pooja Dhar, AOR
Mr. Shrutanjaya Bhardwaj, Adv.
Ms. Aishwarya Kane, Adv.
Ms. Gayatri Verma, Adv.
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No. 15737/2019.
(Deepak Guglani) (Anand Prakash) Signature Not Verified Court Master Court Master Digitally signed by DEEPAK GUGLANI Date: 2019.07.22 16:54:37 IST Reason: