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State of Rajasthan - Section

Section 15 in The Rajasthan Soil and Water Conservation Rules, 1966

15. Correction of clerical and arithmetical errors.

- The Executive Officer, after checking the relevant records plans etc. may correct any clerical or arithmetical error, in calculation of estimate of works, actual cost of works and such other figures as may be affected by such correction and intimate the authority which has sanctioned the plan.