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[Cites 0, Cited by 236] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(34) in The Customs Act, 1962

(34)"proper officer", in relation to any functions to be performed under this Act, means the officer of customs who is assigned those functions by the Board or the [Commissioner of Customs] [ Substituted by Act 22 of 1995, Section 50, for " Collector of Customs" (w.e.f. 26.5.1995).];