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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Odisha - Subsection

Section 218(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)every building worker employed in pile driving operation or in the vicinity of such pile driving operation wears, ear protection and safety helmet or hard hat and safety shoes.