Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955

(i)[State means a State specified in the First Schedule to the Constitution and includes a Union Territory] [Substituted/Added vide MHA Notification No. 5/2/60-AIS(I), dated 29/7/60.];