Supreme Court - Daily Orders
Union Of India vs Indira Krishna Kumar on 26 February, 2014
ITEM NO.17 REGISTRAR COURT.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 5903 OF 2009
UNION OF INDIA & ORS. Appellant (s)
VERSUS
INDIRA KRISHNA KUMAR & ANR. Respondent(s)
(With office report )
Date: 26/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Arvind Kumar Sharma,Adv.
Ms. Bharti Tyagi,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the appellant has not filed the proof of dasti. Hence, list the matter before the Hon’ble Judge in Chamber as ordered on 12.11.2013. Await orders.
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