Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs Indira Krishna Kumar on 26 February, 2014

ITEM NO.17                  REGISTRAR COURT.2              SECTION XII


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                         CIVIL APPEAL NO(s). 5903 OF 2009

UNION OF INDIA & ORS.                                Appellant (s)

                   VERSUS

INDIRA KRISHNA KUMAR & ANR.                          Respondent(s)
(With office report )


Date: 26/02/2014    This Appeal was called on for hearing today.


For Appellant(s)
                     Mr. Arvind Kumar Sharma,Adv.
          Ms. Bharti Tyagi,Adv.


For Respondent(s)




             UPON hearing counsel the Court made the following
                                 O R D E R

The learned counsel for the appellant has not filed the proof of dasti. Hence, list the matter before the Hon’ble Judge in Chamber as ordered on 12.11.2013. Await orders.

 |                            |                         |(SUNIL THOMAS)         |
|mg                          |                         |Registrar              |