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[Cites 0, Cited by 0] [Section 103A(1)] [Section 103A] [Entire Act]

Bengal Presidency - Subsection

Section 103A(1)(b) in Presidency-Towns Insolvency Act, 1909

(b)being elected to any office of any local authority where the appointment to such office is by election, or holding or exercising any such office to which no salary is attached; and