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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Karnataka - Subsection

Section 87(a) in Karnataka Maritime Board Act, 2015

(a)the salaries, fees, remunerations, allowances, pensions, gratuities, compassionate allowances or other moneys due to,-
(i)the Chairman and other members of the board;
(ii)the employees of the board; and
(iii)the surviving relatives if any, of such employees;