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[Cites 0, Cited by 0] [Section 268(1)] [Section 268] [Entire Act]

State of Punjab - Subsection

Section 268(1)(a) in The Punjab Municipal Act, 1999

(a)shall cause such tanks, reservoirs, engines, pipes, taps, and other water-works, as may be necessary to be constructed or maintained, within or outside the municipal area;