Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(a) in The Delhi Sikh Gurdwaras Act, 1971 (a)forty-six members to be elected from various wards into which Delhi shall be divided in accordance with the provisions of this Act;
