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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttarakhand - Subsection

Section 49(5) in Shri Guru Ram Rai University Act, 2016

(5)On dissolution of the University and after paying all the liabilities the assets remaining with the University shall vest in the Founder Society i.e Shri Guru Ram Rai Education Mission, Dehradun.