Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(d) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(d)take all such measures as may be necessary to keep any evacuee property in good repair;