Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(e) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(e)lay down guidelines, procedures and functions for the State Authority for Clinical Establishments and the District Authority for Clinical Establishment;