Bombay High Court
Shri. Darius Soli Framrose vs The State Of Maharashtra And Ors on 18 February, 2021
Author: Vinay Joshi
Bench: S.J. Kathawalla, Vinay Joshi
Kanchan 11-WPST 31445-19.doc
P. Dhuri
Digitally signed by IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Kanchan P. Dhuri
Date: 2021.02.20 CIVIL APPELLATE JURISDICTION
11:37:05 +0530
WRIT PETITION (ST) NO.31445 OF 2019
Darius Soli Framrose ... Petitioner
Vs.
The State of Maharashtra & Ors. ... Respondents
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Mr. Sachin Gite for the Petitioner.
Mr.S.B. Kalel, AGP for Respondent Nos. 1 & 2- State.
Mr.Y.S. Bhate a/w Mr. Shailesh Pathak for Respondent No.3.
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CORAM : S.J. KATHAWALLA &
VINAY JOSHI, JJ.
DATE : 18TH FEBRUARY, 2021 P.C. :
Stand over to 07/04/2021.
(VINAY JOSHI, J.) (S.J. KATHAWALLA, J.) Mugdha Page 1 of 1