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Bombay High Court

Shri. Darius Soli Framrose vs The State Of Maharashtra And Ors on 18 February, 2021

Author: Vinay Joshi

Bench: S.J. Kathawalla, Vinay Joshi

Kanchan                                                        11-WPST 31445-19.doc

P. Dhuri
Digitally signed by     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Kanchan P. Dhuri
Date: 2021.02.20                CIVIL APPELLATE JURISDICTION
11:37:05 +0530
                             WRIT PETITION (ST) NO.31445 OF 2019

         Darius Soli Framrose                                ... Petitioner

                  Vs.

         The State of Maharashtra & Ors.                     ... Respondents
                                                -----
         Mr. Sachin Gite for the Petitioner.
         Mr.S.B. Kalel, AGP for Respondent Nos. 1 & 2- State.
         Mr.Y.S. Bhate a/w Mr. Shailesh Pathak for Respondent No.3.
                                              -----

                                            CORAM : S.J. KATHAWALLA &
                                                    VINAY JOSHI, JJ.

DATE : 18TH FEBRUARY, 2021 P.C. :

Stand over to 07/04/2021.
(VINAY JOSHI, J.) (S.J. KATHAWALLA, J.) Mugdha Page 1 of 1