Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] Union of India - Section Section 67 in The Registration Act, 1908 67. Procedure after registration under section 30, sub-section (2). - [Section 67 omitted by the Registration and Other Related Laws (Amendment) Act, 2001 (48 of
