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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(f) in Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015

(f)"executing authority" means the Rajasthan State Highways Authority or an officer or authority notified by the State Government in this behalf;