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[Cites 0, Cited by 0] [Section 66E(3)] [Section 66E] [Entire Act]

State of Punjab - Subsection

Section 66E(3)(c) in The Punjab Factory Rules, 1952

(c)The scales of pay and the allowances to be granted to the Safety Officers including the Chief Safety Officer, and the other conditions of their service shall be the same as those of the other officers of corresponding status in the factory.