Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Telangana - Subsection Section 13(1) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (1)The Director, Heritage Telangana will be the sole custodian of heritage properties owned by the State and included in the schedules.
