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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(hh) in The West Bengal National Volunteer Force Act, 1949

(hh)the authority referred to in sub-section (1), and the other purposes referred to in sub-section (2), of section 13A.'.]]