Section 59(1) in Arunachal Pradesh Municipal Election Rules, 2011
(1)The Returning Officer shall exclude from the place fixed for the counting of votes under rule 22 a person except-(a)such Government servants as he may appoint to assist him in the counting;(b)every candidate and his/her counting agents ;(c)public servants on duty ; and(d)member of the State Election Commission or any other person authorised by it.
