Section 36(1) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
(1)The Bombay Nurses, Midwives and Health Visitors Act, 1954 (Bombay Act 14 of 1954) in so far as it extends to the Abu area, the Madhya Bharat Dais Registration Act, 1953 (Madhya Bharat Act 22 of 1953), the Madhya Bharat Nurses, Midwives and Health Visitors Registration Act, 1955 (Madhya Bharat Act 2 of 1955), in so far as they extend to the Sunel area and all other corresponding laws in force in any other part of the State are hereby repealed.
