Karnataka High Court
The Campco Employees Union (Bms) vs Union Of India on 18 April, 2023
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
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WP No. 18886 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF APRIL, 2023
BEFORE
THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
WRIT PETITION NO. 18886 OF 2022 (L-PF)
BETWEEN:
THE CAMPCO EMPLOYEES UNION (BMS),
VARANASHI TOWERS,
MISSION STREET,
MANGALURU -575 001,
KARNATAKA,
REPRESENTED BY ITS PRESIDENT,
SRI. MR. CHANDRAHASA MD,
S/O LATE DAYANANDAN,
AGED ABOUT 49 YEARS.
...PETITIONER
(BY SRI. K RANJAN KUMAR, ADVOCATE)
Digitally signed by
AND:
R HEMALATHA
Location: HIGH
COURT OF
KARNATAKA 1. UNION OF INDIA,
REPRESENTED BY THE SECRETARY,
TO GOVERNMENT OF INDIA,
MINISTRY OF LABOUR AND
DEPARTMENT OF EMPLOYMENT,
NEW DELHI - 110 001.
2. EMPLOYEES PROVIDENT FUND ORGANISATION,
MINISTRY OF LABOUR AND EMPLOYMENT
GOVERNMENT OF INDIA,
HEAD OFFICE, BHAVISHYA NIDHI BHAVAN,
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WP No. 18886 of 2022
14, BHIKAJI CAMA PLACE,
NEW DELHI - 110 066.
3. REGIONAL PROVIDENT FUND COMMISSIONER,
EMPLOYEES PROVIDENT FUND ORGANIZATION,
MINISTRY OF LABOUR (GOVT. OF INDIA),
BHAVISHYA NIDHI BHAVAN,
POST BOX NO.572, SILVA ROAD,
HIGHLANDS, MANGALORE - 575 002.
4. THE ASSISTANT PF COMMISSIONER,
O/O THE RPF COMMISSIONER,
SILVA ROAD, HIGHLANDS,
MANGALORE - 575 002.
5. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT. OF INDIA).
OFFICE OF THE ADDITIONAL CENTRAL PROVIDENT
FUND COMMISSIONER,
KARNATAKA (OTHER THAN BENGALURU)
AND GOA,
BHAVISHYA NIDHI BHAVAN,
NEW BLOCK NO.10,
BEHIND INCOME TAX OFFICE,
NAVNAGAR HUBLI - 580 025.
6. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT. OF INDIA)
REGIONAL OFFICE,
2ND AND 3RD FLOOR,
TULUNADU TOWERS,
COURT ROAD, UDUPI - 576 101.
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WP No. 18886 of 2022
7. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA),
GROUND FLOOR,
BHAVISHYA NIDHI BHAVAN,
POTTAKUZHY RD, PATTOM,
THIRUVANTHAPURAM
KERALA - 695 004.
8. EPF SUB REGIONAL OFFICE,
EMPLOYEES PROVIDENT FUND ORGANIZATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA),
PONNAMMA CHAMBERS,
PRAMESWAR NAGAR,
KOLLAM - 691 001.
9. EMPLOYEES PROVIDENT FUND ORGANISATION
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA),
ADITHYA SHABARI,
POST OFFICE ROAD,
THIRUNAKARA, KOTTAYAM,
KERALA - 686 001.
10. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA),
36/685-A, BHAVISHYA NIDHI BHAVAN,
POST BOX NO.1895,
KALOOR, KOCHI - 682 017 (KERALA).
11. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA),
BHAVISHYA NIDHI BHAWAN,
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WP No. 18886 of 2022
YASHORAM CHAMBERS,
RATHNAGIRI ROAD,
OPP. MES COLLEGE,
CHIKMAGALURU - 577 101.
12. EMPLOYEES PROVIDENT FUND ORGANISATION,
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA)
BHAVISHYANIDHI BHAWAN,
NADAKKAVU - MINI BYPASS ROAD,
NEAR PASSPORT OFFICE,
ERANHIPPALAM
KOZHIKODE, KERALA - 673 006.
13. EMPLOYEES PROVIDENT FUND ORGANISATION
(MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT OF INDIA)
REGIONAL OFFICE,
BHAVISHYANIDHI BHAWAN,
D K BLOCK, SECTOR-II,
SALT LAKE CITY,
NEAR KARUNAMOYEE BUS STOP (WEST BENGAL ),
KOLKATA - 700 091.
14. THE CAMCO LTD.,
REPRESENTED BY ITS MANAGING DIRECTOR,
VARANASI TOWERS,
MISSION STREET, MANGALURU,
D K DISTRICT - 575 001.
...RESPONDENTS
(BY SRI. POOJAPPA, CGSC FOR R1;
SMT. NANDITHA HALDIPUR, ADVOCATE FOR R2 AND R3
AND ALSO R4 TO R13;
R14 - SERVED)
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WP No. 18886 of 2022
THIS WP IS FILED UNDER ARTICLE 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DECLARING THAT THE
PETITIONER IS ENTITLED TO PAYMENT OF MONTHLY PENSION
BY DETERMINING PENSIONABLE SALARY OF THE PETITIONER
MEMBERS AS PER THE EPS SCHEME 1995 ON THE TOTAL
SALARY AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo seeking leave of this Court to withdraw the petition.
Accordingly, petition is dismissed as withdrawn.
Sd/-
JUDGE RKA List No.: 1 Sl No.: 14 CT: BHK