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State of Punjab - Section

Section 19 in The Punjab Bovine Breeding Act, 2016

19. Power to give directions.

- Notwithstanding anything contained in any other law, but subject to the provisions of this Act, and to any directions that the Government may give in this behalf, the Authority, may in exercise of its powers and performance of its functions under this Act, issue any directions in writing to any person, officer, or authority, and such person, officer or authority, as the case may be, shall be bound to comply with such directions. The powers to issue directions under this section shall include the power to direct,-
(i)the closure, prohibition or regulation of any operation, process or activity related to bovine breeding; or
(ii)the stoppage or regulation of supply of electricity, water or any other service.