Bombay High Court
Smt Jadavati Gulabshankar Pande vs Haresh K Nanwani And Ors on 9 December, 2025
Author: Amit Borkar
Bench: Amit Borkar
1-cp-642-2024.doc
Shabnoor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.642 OF 2024
Vijay Sakharam Gaikar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.643 OF 2024
Akhilesh A Chaubey ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.644 OF 2024
Atmaram V. Kotare ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.645 OF 2024
Uttam M Chandvale ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.646 OF 2024
Vimal Manohar Bhartu ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.647 OF 2024
1
::: Uploaded on - 09/12/2025 ::: Downloaded on - 09/12/2025 20:57:46 :::
1-cp-642-2024.doc
Jadavati Gulabshankar pande ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.648 OF 2024
Bhashkar D. Mistry ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.649 OF 2024
Ganpat B. Asurkar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
Mr. Yuwraj D. Patil, for the Petitioner.
Mr. Kishor Patil a/w Mr. Sumeet, Mr. Rajeev Sharma,
for Respondent nos. 1 to 3 in All CPs.
CORAM : AMIT BORKAR, J.
DATED : DECEMBER 9, 2025 P.C.:
1. The petitioner shall intimate copy of the order dated 24 November 2025 to the Executive Engineer, R/N Ward, Slum Rehabilitation Authority, Brihanmumbai, who shall remain present before this Court on the next Date.
2. Stand over to 15 December 2025.
(AMIT BORKAR, J.) 2 ::: Uploaded on - 09/12/2025 ::: Downloaded on - 09/12/2025 20:57:46 :::