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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(4)[ The Chairman shall have full powers in the matters of acceptance of tenders.] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.]