Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 1 in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013

1. Short title and commencement.—

(1)This Act may be called the West Bengal Prohibition of Audio-Video Piracy Act, 2013.
(2)It shall be deemed to have come into force on the 6th November, 2013.